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Dr. Surendra Prasad @ Dr. Surendra Anal vs The T.M. Bhagalpur University on 23 September, 2013

Author: Navaniti Prasad Singh

Bench: Navaniti Prasad Singh

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.19042 of 2012
                   ======================================================
                   Dr. Surendra Prasad @ Dr. Surendra Anal
                                                                       .... .... Petitioner/s
                                                    Versus
                   The T.M. Bhagalpur University
                                                                      .... .... Respondent/s
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH
                                               ORAL ORDER

16    23-09-2013

As usual State is playing delaying tactics. This Court is not impressed with the plea for the grant of more time to issue appropriate notification. In view of what has been noted in order dated 22.08.2013, put up this matter on 30thof September, 2013 for final disposal.

(Navaniti Prasad Singh, J.) Trivedi/-