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State of Madhya Pradesh - Section

Section 33 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

33. Agricultural Research Station and Agricultural Rural Life and Extension Service.

(1)The Vishwa Vidyalaya shall establish and/or maintain a Central or State Agricultural Research Station with appropriate regional and other sub-stations for conducting research, both fundamental and applied, in all faculties within its territorial jurisdiction.
(2)The Vishwa Vidyalaya shall also establish an Agricultural Rural Life and Extension Service which shall, subject to the provisions of this Act and the Statutes, make available useful information to the farmers and house-wives to help them, solve their problems and take all necessary measures for developing in young people interest in agriculture and rural life.