Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 76 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955 76. The fee for the service of the notice shall be the same as the fee for the service of summons and processes of Revenue Courts.
