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State of Uttar Pradesh - Section

Section 9 in The Greater Nainital Development Authority (Holding of Meetings and Conduct of Business) Regulations, 1986

9. Recording of the minutes.

- The Secretary of the Authority shall write the names of members attending the meeting and record the proceedings of the meeting in the register which, at the end of the meeting, shall be signed and verified by the person presiding over the meeting. It shall be open to inspection by any member during office hours.