Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71A] [Entire Act] State of Bihar - Subsection Section 71A(h) in Bihar Factories Rules, 1950 (h)the dining hall and kitchen shall be kept clean at all times, shall have adequate staff and the staff shall be provided with clean dresses and uniforms.
