Section 8(5) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
(5)Where the Executive Council or the management, fail to take action, within a reasonable time, to the satisfaction of the Kuladhipati, the Kuladhipati may, after considering explanation furnished or representation made by the Executive Council or the management after consultation with the State Government issue, such directions as he may think fit and the Executive Council or management as the case may be, shall comply with.Chapter-III Officers of the University
