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State of Rajasthan - Section

Section 50 in Rajasthan Public Procurement Rules, 2012

50. Late bids.

- The person authorised to receive the bids shall not receive any bid that is submitted personally, after the deadline for submission of bids. Any bid which arrives by post after the deadline for submission of bids shall be declared and marked as "Late" and returned unopened to the bidder by registered post at the earliest.