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[Cites 0, Cited by 2] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(a) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(a)fails to make any re-payment of deposit along with any benefit in the form of interest, bonus, profit or in any other form, after a specified period, that is, on maturity or otherwise; or