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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(12) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(12)To supervise and control the residence and discipline of students of the colleges and the University and to make arrangements for promoting their health and general welfare and for that purpose to have powers to appoint and constitute such committees as ma be prescribed in the Statutes and the Ordinances ;