Section 6 in The M.P. Madhyamik Shiksha Niyam, 1966
6. Terms and conditions of service of the Divisional Chairman.
(1)The Divisional Chairman shall hold office for a term of three years from the date on which he enters upon his office and shall be eligible for re-appointment.(2)The Divisional Chairman shall be appointed on such salary as may be fixed by the State Government in the scale of pay of Rs. 550-550-30-700-EB-30-850-25-950.
