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State of Uttar Pradesh - Section

Section 8 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

8. Age.

- A candidate for direct recruitment to a post of Junior Grade Clerk and typist must have attained the age as prescribed in Rule 11 of the Subordinate Officers Ministerial Staff (Direct Recruitment) Rules, 1975. A candidate for direct recruitment to any other posts must have attained the age of 21 years and must not have attained the age of more than 27 years on the first day of January, if the posts are notified during the period from January 1 to June 30 and on July 1, if the posts are notified during the period from July 1 to December 31 :Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories, as may be notified by the Government from time to time, shall be greater by such number of years as may be specified.