Allahabad High Court
U.P.State Roadways Transport Corp. ... vs Sachin Kumar Gupta And Ors. on 2 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Rakesh Sharma
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 171 of 2008 Petitioner :- U.P.State Roadways Transport Corp. Through R.M. Respondent :- Sachin Kumar Gupta And Ors. Petitioner Counsel :- S.Banerji Respondent Counsel :- Mata Prasad Yadav Hon'ble Devi Prasad Singh,J.
Hon'ble Rakesh Sharma.J. List in the week commencing 19th July 2010. Order Date :- 2.7.2010 pks