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State of Uttar Pradesh - Section

Section 172 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

172. Public drains.

- The Kshettra Panchayat may construct within the controlled rural area such drains as it thinks necessary for keeping an inhabited area properly cleansed and drained and may carry such drains through, across or under any street or place, and after reasonable notice in writing to the owner or occupier, into, through or under any building or land :Provided that compensation worked out in the manner provided by rules shall be paid to such owner or occupier.