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Patna High Court - Orders

Ramesh Kumar Singh & Anr vs Ram Niwas Singh & Ors on 13 October, 2014

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

            Patna High Court CWJC No.10867 of 2012 (3) dt.13-10-2014




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.10867 of 2012
                        ======================================================
                        1. Ramesh Kumar Singh S/O Late Dayanand Singh R/O Village- Farahada,
                        P.S.-Barhara, District- Bhojpur At Ara
                        2. Dinesh Kumar Singh S/O Late Dayanand Singh R/O Village- Farahada,
                        P.S.-Barhara, District- Bhojpur At Ara

                                                                               .... .... Petitioner/s
                                                           Versus
                        1. Ram Niwas Singh S/O Raj Bahadur Singh R/O Village- Shahjahanpur,
                        P.O.- Mahulighat, P.S.- Barhara,District- Bhojpur At Ara
                        2. Rajgrihi Singh S/O Rameshwar Singh R/O Village- Shahjahanpur, P.O.-
                        Mahulighat, P.S.- Barhara,District- Bhojpur At Ara
                        3. Chandra Bhushan Singh S/O Rameshwar Singh R/O Village-
                        Shahjahanpur, P.O.- Mahulighat, P.S.- Barhara,District- Bhojpur At Ara
                        4. Lalmati Devi W/O Ram Kumar Singh R/O Village And P.O.- Girdhar
                        Barawan, P.S.- Nawa Nagar, District- Buxar
                        5. Janki Devi W/O Suresh Singh R/O Village And P.O.-Nawada Ben, P.S.-
                        Udwant Nagar, District- Bhojpur At Ara

                                                                       .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Petitioner/s :   Mr. Shashi Bhushan Kumar -Man
                        For the Respondent/s   : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                        MISHRA
                        ORAL ORDER

3         13-10-2014

Learned counsel appearing on behalf of the petitioners prays further two weeks' time to verify as to whether Title Suit No. 12 of 2006 pending in the Court of 2nd Fast Track Court, Bhojpur at Ara has been disposed of on 21.07.2014.

In view of the above submission, list this case after two weeks under the same heading.

(Rajendra Kumar Mishra, J.) Shail/-

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