Patna High Court - Orders
Ramesh Kumar Singh & Anr vs Ram Niwas Singh & Ors on 13 October, 2014
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
Patna High Court CWJC No.10867 of 2012 (3) dt.13-10-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10867 of 2012
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1. Ramesh Kumar Singh S/O Late Dayanand Singh R/O Village- Farahada,
P.S.-Barhara, District- Bhojpur At Ara
2. Dinesh Kumar Singh S/O Late Dayanand Singh R/O Village- Farahada,
P.S.-Barhara, District- Bhojpur At Ara
.... .... Petitioner/s
Versus
1. Ram Niwas Singh S/O Raj Bahadur Singh R/O Village- Shahjahanpur,
P.O.- Mahulighat, P.S.- Barhara,District- Bhojpur At Ara
2. Rajgrihi Singh S/O Rameshwar Singh R/O Village- Shahjahanpur, P.O.-
Mahulighat, P.S.- Barhara,District- Bhojpur At Ara
3. Chandra Bhushan Singh S/O Rameshwar Singh R/O Village-
Shahjahanpur, P.O.- Mahulighat, P.S.- Barhara,District- Bhojpur At Ara
4. Lalmati Devi W/O Ram Kumar Singh R/O Village And P.O.- Girdhar
Barawan, P.S.- Nawa Nagar, District- Buxar
5. Janki Devi W/O Suresh Singh R/O Village And P.O.-Nawada Ben, P.S.-
Udwant Nagar, District- Bhojpur At Ara
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shashi Bhushan Kumar -Man
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
3 13-10-2014Learned counsel appearing on behalf of the petitioners prays further two weeks' time to verify as to whether Title Suit No. 12 of 2006 pending in the Court of 2nd Fast Track Court, Bhojpur at Ara has been disposed of on 21.07.2014.
In view of the above submission, list this case after two weeks under the same heading.
(Rajendra Kumar Mishra, J.) Shail/-
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