Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 11 in The Goa, Daman and Diu Labour Welfare Fund Act, 1986 11. Function of Board. - The functions of the Board shall be the administration of the Fund and such other functions as may be assigned by or under this Act.
