Section 25 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
25. [ Lease of land in kachahari compounds. [Substituted by C. Slip No. 6 dated 24.9.1954.]
- Lease of lands in court compounds in district and sub-divisional headquarters will be sanctioned by Government in the Revenue Department in consultation with the Public Works Department and the Finance Department, after obtaining reports from the Divisional Commissioners.]
