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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(14) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(14)the manner of investment and disposal of surplus funds of a Committee;[(14-a) the manner of deposit in, withdrawal from and maintenance and utilization of, the Uttar Pradesh State Market Development Fund;] [Substituted by section 11 of U.P. Act No. 10 of 1991.]