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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Odisha - Subsection

Section 50(9) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(9)The basement and ground [stilt] floor of multi-storied buildings shall be used exclusively for parking, and related activities like security of parking space and maintenance, if required parking space is not provided in the premises.