Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(2) in The Gujarat Co-Operative Societies Act, 1961 (2)Nothing in the Indian Partnership Act, 1932 (XI of 1932) and the Indian Companies Act, 1956 (I of 1956) shall apply to such partnership.
