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NCT Delhi - Section

Section 64 in The Delhi Water Board Act, 1998

64. Entrusting of works to any company.

-The Board may, with the consent of the Government or in accordance with the terms of any general or 'special directions given to it by the Government, and subject to such terms as may be approved by the Government, entrust to any company the construction or operation of any water works, sewerage works or billing and revenue collection.