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[Cites 0, Cited by 0] [Section 47A(2)] [Section 47A] [Entire Act]

Union of India - Subsection

Section 47A(2)(b) in State Bank of India General Regulations, 1955

(b)The Western Zone of the State of Uttar Pradesh shall consist of the following districts of that State, namely, Agra, Aligarh, Bulandshahar, Etah, Ghaziabad, Mainpuri, Mathura, Meerut, Muzaffar Nagar, Saharanpur, Firozabad, Hathras, Baghpat and Gautam Budhnagar.