Meghalaya High Court
Shri Small Phawa vs . State Of Meghalaya & Ors. on 11 February, 2019
Bench: Mohammad Yaqoob Mir, H. S. Thangkhiew
Serial No. 06 HIGH COURT OF MEGHALAYA
Regular List AT SHILLONG
Crl.A. No. 5 of 2016
Date of order: 11.02.2019
Shri Small Phawa Vs. State of Meghalaya & Ors.
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant (s) : Mr. S.P. Mahanta, Sr. Adv. with
Ms. A. Thungwa, Adv.
For the Respondent(s) : Mr. K. Barua, Adv.
Vice Mr. S. Sengupta, Addl.PP It is stated that learned Addl.PP Mr. S. Sengupta is taking examination of Higher Judicial Services to be scheduled from today, therefore, is not available, the matter may be adjourned for one week, request is accepted, adjourned.
List again on 18.02.2019.
(H. S. Thangkhiew) (Mohammad Yaqoob Mir)
Judge Chief Justice
Meghalaya
11.02.2019
"Sylvana PS"