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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(2)(j) in Ramchandra Chandravansi University Act, 2018

(j)for the payment of charges and expenditure relating to the consultancy work undertaken by the university in pursuance of this Act, Statutes, the Ordinances, the regulations or the rules;