Section 115JB(2C)(B) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115JB(2C)] [Section 115JB] [Entire Act]

Union of India - Subsection

Section 115JB(2C)(B) in The Income Tax Act, 1961

(B)revaluation surplus for assets in accordance with the Indian Accounting Standards 16 and Indian Accounting Standards 38 adjusted on the convergence date;

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Union of India - Subsection

Section 115JB(2C)(B) in The Income Tax Act, 1961