Delhi High Court - Orders
Abhijit Mishra vs Uidai & Ors on 31 December, 2020
Bench: Vibhu Bakhru, Prateek Jalan
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11262/2020 & CM APPL. 35092/2020
ABHIJIT MISHRA ..... Petitioner
Through: Petitioner in person.
versus
UIDAI & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 31.12.2020 [Hearing held through video conferencing]
1. The petitioner shall file an affidavit affirming as to how many petitions in the nature of Public Interest Litigation have been filed (including those withdrawn and/or disposed of) by him prior to this petition and the status of those PIL's.
2. List on 14.01.2021.
VIBHU BAKHRU (VACATION JUDGE) PRATEEK JALAN (VACATION JUDGE) DECEMBER 31, 2020 'hkaur' Signature Not Verified digitally signed by:DUSHYANT RAWAL