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[Cites 0, Cited by 6] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(4) in Telangana Panchayat Raj Act, 2018

(4)All cheques against the Gram Panchayat Fund shall be signed jointly by the Sarpanch and Upa-Sarpanch. All orders related to the above will be issued by the Sarpanch on behalf of the Gram Panchayat.