Bombay High Court
Chinmay Enterprises vs Mumbai Port Trust(Mbpt) And Ors on 1 December, 2020
Bench: A. A. Sayed, S. P. Tavade
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22.WPL.3446.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 3446 OF 2020
Chinmay Enterprises ....Petitioner
vs.
Mumbai Port Trust (MbPT) & Ors. ...Respondents
Mr. P. M. Havnur for the Petitioner.
Ms Harsh Asnani i/b. M/s. The Law Point for the Respondent Nos. 1 to 4.
Mr. Mihir Desai, Sr. Advocate a/w. Nilesh Y. Ukey & Irfan Ansari i/b.
Mr. Arif Siddiqui for the Respondent No. 5 CORAM : A. A. SAYED &
S. P. TAVADE, JJ
DATED : 1st DECEMBER, 2020
P.C.:
Registry to verify and place the matter before the
appropriate Bench after two weeks as we are informed that learned Counsel for the Respondent Nos. 1 to 4 is not well and is not in a position to attend the Court for couple of weeks.
(S. P. TAVADE, J.) (A. A. SAYED, J.) AKN 1/1 ::: Uploaded on - 01/12/2020 ::: Downloaded on - 02/12/2020 03:33:09 :::