Supreme Court - Daily Orders
M/S Hero Motocorp. Ltd.(Formerly Known ... vs Commissioner Of Service Tax Delhi on 4 July, 2014
R ITEM NO.96 REGISTRAR COURT.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 5543/2012
M/S HERO MOTOCORP.LTD. Appellant(s)
VERSUS
COMMR.SER.TAX NEW DELHI Respondent(s)
Date : 04/07/2014 This appeal was called on for hearing today.
For Appellant(s) Mr.P.K.Ram,adv.
Mr. Rajesh Kumar ,Adv.
For Respondent(s) Mr.Ajai Kumar Bhatia,adv.
Mr. B. Krishna Prasad ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties are present.
What gets revealed from the perusal of the office report is that the original record has been received from the Appellant Tribunal. The office report further is that the learned counsel for both the parties have filed the statement of case. Viewed in that context,the matter shall be processed for listing before the Hon’ble Court under the rules.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.07.08 13:56:21 IST Reason: