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Rajasthan High Court - Jodhpur

Mahendra Pal Suthar & Ors vs Union Of India & Ors on 10 April, 2013

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                S.B. CIVIL WRIT PETITION NO.240/2010
           Mehendra Pal Suthar & Ors. Vs. Union of India & Ors.

Date of Order                    :          10.4.2013


                HON'BLE MR JUSTICE VIJAY BISHNOI

Mr. Manoj Pareek for petitioner. Mr. H.S. Bishnoi for respondents.

Learned counsel for parties submit that this writ petition has become infructuous.

The writ petition is, therefore, dismissed as having become infructuous.

[VIJAY BISHNOI],J.

Babulal/ 31