Rajasthan High Court - Jodhpur
Mahendra Pal Suthar & Ors vs Union Of India & Ors on 10 April, 2013
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
S.B. CIVIL WRIT PETITION NO.240/2010
Mehendra Pal Suthar & Ors. Vs. Union of India & Ors.
Date of Order : 10.4.2013
HON'BLE MR JUSTICE VIJAY BISHNOI
Mr. Manoj Pareek for petitioner. Mr. H.S. Bishnoi for respondents.
Learned counsel for parties submit that this writ petition has become infructuous.
The writ petition is, therefore, dismissed as having become infructuous.
[VIJAY BISHNOI],J.
Babulal/ 31