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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(a) in The Punjab School Education Board Travelling Allowance Regulations

(a)'Duty Point' means :-
(i)at the headquarters, the place or office where a person remains on duty, i.e. the place of employment of the head quarters;
(ii)at outstations, the place/office visited on duty, where there are two or more such points at an outstation, the following shall be taken as the duty points:-