Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 15] [Entire Act] Union of India - Subsection Section 15(5) in The Immoral Traffic (Prevention) Act, 1956 (5)The special police officer, after removing the girl under sub-section (4) forthwith produce her before the appropriate magistrate.
