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[Section 70]
[Entire Act]
Union of India - Subsection
Section 70(1) in The Arms Rules, 2016
| Serial No. of firearm replica manufactured | Date of manufacture | Date of disposal | Name and address of purchaser if sold toindividual in India | Name and address of arms dealers to whom suppliedfor sale or export | Particulars of export permission received ifexported directly | Particulars of certificate of innocuousness | Balance Stock in hand |
| (1) | (2) | (3) | (4) | (5) | (6) | (7) | (8) |