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Section 7 in Guidelines for Voting through postal ballot by Absentee Voters in the category of Senior Citizens, PwDs and Covid-19 suspect or affected persons
7. Contesting candidates will be duly informed about the Election Commission’s above guidelines.
Annexure-1List of AVSC, AVPD and AVCO electors entitled to vote through postal ballotName of Election:Name of Constituenc| SI. No. | Name of Elector | Part Number | Sl. Number in the Part | EPIC number |
|---|---|---|---|---|
| Sl. No | Name of the elector | Sl. No in the list of AVSC/AVPD/AVCO electors | Documents produced for identification | Date on which voted | Signature/thumb impression of the elector |
|---|---|---|---|---|---|
| 2 | |||||