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Union of India - Section

Section 7 in Guidelines for Voting through postal ballot by Absentee Voters in the category of Senior Citizens, PwDs and Covid-19 suspect or affected persons

7. Contesting candidates will be duly informed about the Election Commission’s above guidelines.

Annexure-1List of AVSC, AVPD and AVCO electors entitled to vote through postal ballotName of Election:Name of Constituenc
SI. No. Name of Elector Part Number Sl. Number in the Part EPIC number
         
         
Signature of RODate:Annexure-2List ofAVSC/AVPD/AVCOelectors issued with postal ballotName of Election:Name of Constituency:
Sl. No Name of the elector Sl. No in the list of AVSC/AVPD/AVCO electors Documents produced for identification Date on which voted Signature/thumb impression of the elector
          2
           
Signature of Poll OfficerName