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State of Uttar Pradesh - Section

Section 26 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

26. Determination of result.

- After all the valid ballot papers have been arranged in parcels according to the first preference recorded for each candidate, the Returning Officer, shall proceed to determine the result of the voting in accordance with the instructions contained in Schedule II, to these rules.