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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(8) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(8)The panchayat which maintains the personal files and Record Sheets shall maintain registers group wise in respect' of all panchayat employee working under its administrative control showing all immovable properties held by each of them and shall revise them with reference to the particulars furnished by the panchayat employee in subsequent returns as prescribed in sub-rule (6).