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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(4)(a) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(a)Appointment by either method of recruitment or on initial constitution of service in accordance with the Rules made under the proviso to Article 309 of the Constitution of India: