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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(e) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(e)[ that it shall not prepare and send up candidate for arrival examination of any other Board. University or examining body, when an examination of the same nature and similar standard is held by the Board.] [This clause shall not apply to Indian School Certificate Examination in the case of such educational institutions in the opinion of the Director may be given such exemption.]