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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2)(i) in The M.P. Municipal Service (Executive) Rules, 1973

(i)Persons who migrated to India from Pakistan before the 19th July, 1948 and have ordinarily been residing in India since then;