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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(1)"Act" means Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972 (No. 24 of 1973).