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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

(a)by pasting copies of the proclamation at the notice-board of his court, at the tahsil building and at a conspicuous place in or near the village in which the land is situate, and