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Supreme Court - Daily Orders

M/S. Ajar Enterprises Pvt. Ltd. vs Satyanarayan Somani on 11 July, 2017

Bench: Chief Justice, D.Y. Chandrachud

                                                                                       1

     ITEM NO.1                           COURT NO.1                  SECTION IV-A

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   7116/2016

     (Arising out of impugned final judgment and order dated 08-02-2016
     in WPPIL No. 8199/2013 passed by the High Court Of M.P At Indore)

     M/S. AJAR ENTERPRISES PVT. LTD.                                   Petitioner(s)

                                                 VERSUS

     SATYANARAYAN SOMANI AND ORS. & ORS.                Respondent(s)
     (SPECIFIC DATE FOR 11.7.2017))
     WITH
     SLP(C) No. 8145/2016 (IV-A)
     (As FOR ON IA 5/2017, FOR ON IA 6/2017)
     SLP(C) No. 13455/2016 (IV-A)
     (FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 1/2016
     FOR EXEMPTION FROM FILING O.T. ON IA 2/2016
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     3/2016)

     Date : 11-07-2017 These matters were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)             Mr.   Shyam Divan, Sr. Adv.
     In SLP 7116/2016              Mr.   Senthil Jagadeesan, AOR
     and for respondent            Mr.   T. Srinivasa Murthy, Adv.
     In SLP 13455/2016             Ms.   Shruti Iyer, adv.
                                   Mr.   Abhinav Malhotra, Adv.

     For Petitioner(s)             Mr. Ravindra Shrivastava, Sr. Adv.
     In SLP 13455/2016             Mr. Arjun Garg, AOR
     and for R-4 in                Ms. Ruchi Sahay, Adv.
     SLP 7116/2016

     For Petitioner(s)             Mr. C.U. Singh, Sr. Adv.
     In SLP 8145/2016              Ms. Liz Mathew, AOR
                                   Mr. M.S. Philip, Adv.
Signature Not Verified

Digitally signed by
PARVEEN KUMAR
Date: 2017.07.11

     For Respondent(s)             Ms.   Kamini Jaiswal, Adv.
17:36:15 IST
Reason:


                                   Mr.   Pranav Sachdeva, Adv.
                                   Ms.   Neha Rathi, Adv.
                                   Mr.   Amiy Shukla, Adv.
                                                                             2


                      Mr. Samir Ali Khan, Adv.
                      for Mr. C. D. Singh, AOR

                      Mr. Navneet Dugar, Adv.

                      Mr. T. Harish Kumar, AOR

                      Mr. Sunny Choudhary, Adv.
                      for Mr.Mishra Saurabh, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Arguments of Mr. Shyam Divan, learned senior counsel representing the petitioner in SLP(C) No. 7116/2016 heard and concluded.

For further hearing, the case be listed on 12.07.2017 as part-heard.




(PARVEEN KUMAR)                                         (RENUKA SADANA)
  AR CUM PS                                              ASST.REGISTRAR