Supreme Court - Daily Orders
Raghubir Singh vs Union Of India on 8 October, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.18 COURT NO.13 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 830/2014
RAGHUBIR SINGH Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(With office report)
Date : 08/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Jai Shankar Agarwala, Adv.
Ms. Sita Agarwala, Adv.
Mr. Deepak Goel,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After having argued for a while, learned counsel for the petitioner sought permission to withdraw this petition.
Permission sought for is granted.
The writ petition is, accordingly, dismissed as withdrawn.
(S. K. RAKHEJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sushil Kumar Rakheja
Date: 2014.10.09
18:19:47 IST
Reason: