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Union of India - Section

Section 16 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

16. Scope of Service an Officer and Employee.

- Every officer or employee shall be a whole time officer or employee and shall be at the disposal of the Bank, and he shall serve the Bank in its business in such capacity and at such place as he may from time to time be directed by any person or persons under whose jurisdiction, superintendence or control he may for the time being be placed.