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State of Haryana - Section

Section 10 in University of Heatlh Sciences, Karnal Act, 2016

10. Responsibilities and objects.

- Following shall be the objects of University, namely:-
(i)to administer, manage and advance Kalpana Chawla Government Medical College, Karnal and monitor and regulate the functions of affiliated colleges and institutions;
(ii)to establish uniformity in standards of education in all Faculties;
(iii)to promote research in various disciplines of Health Sciences with special focus on social and economic relevance of such research and with emphasis on occupational and environmental health issues affecting the people;
(iv)to establish and develop study centers integrating all disciplines relevant to health sciences;
(v)to promote the development and use of information technology as part of technological infrastructure;
(vi)to attain high standards of academic excellence by providing the necessary physical infrastructure;
(vii)to improve the human health through the best clinical care, innovative research and imparting education to future leaders in medicine and allied health experts in an environment supportive to diversity, inclusion, critical thinking and creativity.