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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1)(b) in The Haryana Apartment Ownership Act, 1983

(b)description of the building stating the number of storeys and basement, the number of apartments and the principal materials of which it is or is to be constructed :