Karnataka High Court
The State Of Karnataka Through Mahagaon ... vs Dasharath on 24 June, 2009
Bench: K.Sreedhar Rao, B.S Patil
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'mg 32: E~Eé'}?:'xE"E-'%Z.j§?; we.J:_s.:;s*§';:.::is:";x;:§;%§ §;§.%,:-;,i;; isms': é~é;a<i§ *3-24 §--_i.:::'>§;«'%; '§.L§:1 §%%F~2§§§.f§«$§"FiV '?§;:;'.: E3, :-_'3. éjwiri L :"';i2:':'°w§~.:§f:;*-§; -------- M ' V' A' E '%§'ET:a::% §'§i',?-'§'§.{,'. 531%."§{z§§:.;:';':é23:é:Tk:2§_ V' 4. _ __ i§.2.;'{:2_1gE: ?z»§a.§.'§.:é2.g:.'2{zV:'a 'E-?Qii<;:é: S£a'i:?Qi:;.__ * ' ,.A¥'P{%3L.LA.N'i' $335" Jréré f3i*;;2:.1";,2:"z.2a;:;i3;"«: §<{...E5§zi.E3sé}}c:fi7;, €._3%.!?'} 3"}g»s:s§hé3.:,fz.»1§I3:,_ V' « V S; 0 Sri' f-§?é,'£'az§isiT.i.'2;::;1';;.%;pg;;éi.' i{c3Ivc=.r, figgzi: §A£aj{}i;_ " = 'T V Ff") 2:70: '$.23 .£'iva* _ _é}<Z~«,*T{; }Tirw.§.1"a:~';11r, *~ .
-*'§'é;:v 32; :i)i.:.:i. L <;§1;i:;;~a1~ga, RE§;;':-§E3'O?~3 }T)E.'~3N"'I' Sn1{';_S?:ia.i\%a E.é;:(>1:::, §%:ni<>:.:s {jZuxi:L2i::} " €'"3:'i':;::::é.:1aE §§"f,)}'){'1'8_E .*i$ £1131 :..1.m"%€:::" §§€é<'i'.§<}1:: S-?'8{1.} 6:, {3} :3? E79.' «ii. bf; iiité Siéiitf E3'.f '1 fa:)1'* ifaaz': Siiiic _p:'z«:y'i.t'3g £:i'1.a?:. E.hi:~:»: E~i(:»:1'l)1:3: {f,i<')':..11"i :;.";;2.%,§,¢ bf: jgjskzég-§.s€5{% $.13 gram'; i€:2.:m=: 'iii? fiifiif 23.1": appétai éagaixxséi t.%.':t: j':,'1<.i§;I:1e:?I3€. :;':':.t._3 f.'Ii'€'§{'?.i" 0:' :..a.<'rs.;11Ett;aE ::%'.;:«:i'£*.c§ E §is.(}f3.12{}{}E'";€ §}€-"ii-if-§i,'ft:'} 135,? flhfi' E':-""11 E-"é...f., {.§:'aE§::«z133'g;;z:, in S&€,7;,N{>x;2$E3f 2{}{34 z",»2.<i:*c.;a.1i"£iAi:'_;.g_§,: 1111:: :'€~:2~;p::'>:'3<:i<:*:nt:~;~a£f~<;tL1:3::<:! flag" '£.%':::? (§f§}i?iI§{?€? pf U} 3 C%'?€: <}%'I§7'3{'T.. zr CRLA 11i26;"L2QG*f3 'Fhis appea} is coming on far final SI¥?¥i§§DHA¥93 RAG, J dciivemd $116' fO§0W'i)T:1g>IV »' ()1. One Sangaimna --~ PW-3 is a: uéti time of incicient, PWJ (mother) is the fatht°:1"0fPW«»3. X "
02, 011 {)6.()2.2(}00 af1t a1:3()1;f;_V_j»:"$3rV[) 12 were not present in 31%: houszi, PW2-- ."3 who is residing near the '£303,136 cf cailecfi her, gave £33.10/., and asked :h%3V1:;" t'(;A the Shop of PW-L PW~3 goes to the 3118;}, "*-)uIvV(':}"1a":~;§3:s-- sachet, COIIJCS back and delivers t_}';s: a3rra<.:_§.~i 'Sa.r:i1et féir acfused. The accused iifiitti PW-3 and 'wok 31?? (Gondalgerti Galli). The accused stripped EV,-.:€.*iu1T*.V I-"'W~3 after the ragga goes hams: weeping. PW~1 <;f1-mes ta 'E.::oi*1se and on enquiry he is informed of the incident. H " 'T9311 2zta;n;$k PW~S t0 the police station an the next day and FIR is Itxigszti --at aro'u.r1d 9 arm. PW-3 is seat. to medical examination 011 the The aCc11se:€.i is (éharged for cemmittjilg offence 11/S 376 V' A ». .i_:¥:."*::t.
33. The 'trial C€:»urt: has. fO'u1'3{i that the E§Vid€I}C€f 163; in by the §;2r~:::s€€éuti:;I1 to pmve the incicifint is di3<;7repa;:}t. The medical €Vid€I.}.C€ i E E CRLJ1. 11.i26[200i'S 3» does :10: ctorroberate that PWWS wag 3ubj€:ctez:1 to ragqé'; the disztrepantry in €Vid€Ii(",€f, the trial C:(J1I1'¥:8C{.:11i?.1€(i fiif: 'f']:'1::t ffitatei is in appeal,
04. PW M3 b&fc:>1'e thfi Cauii 11asV>::V£é'3.?1jate(i."i}:)5¢ :*'C'A,'..€';)V'1"V}";-"§"';";"§fV:€Ilf zififll {E125 afltégatiens in Lhéf FIR. c1e}§g)s>;§{§i..:0f"i;f1e ¥¥fTE3xéf._1L}1§;;§ the accused gave Rs. 30/ ~ and asktté hef '{{;"b.EfiI"}g Acrcordingiy, PW- 3 gees to thrf: sshup, purgthasfis' back and deiivcrs the sggzt: to the took he}: to n6a1'b3, by-lane amd ra1:3€:;'i;::.. {Sf 81, 3 discloses that the Vagina hadvfiedamé had bmrriing sensation. The PW-
4 <:Q1'1t)b01'at£:s '¥L:fi:e e'x*'id€n(fc.%)f~.--I5W-3 to a. fimited extent that PW -3 had .-come t+;!5'3'.h¢__L's;hQp 31i':iv.§31}¥'cha$ec1 :3.rr21c:k around 8 30.1131. However, »£_}' 1'-c¥;:t"«f<:A»'"1* whom PW-3 }_i)'i}I'{'Ih3St'3€d armck is not known to her, '--
..c%'v.?§(l.é::'{ 1(:tt ef Pwq corroboratizs the cvisierxce of PW-3 'r€;;;--;11i:i::2.g thé 1'63 geSta€: circumsmmcc. PW-1 says. that she found the ;§;§vé%vf£%"'p5-fir: was mdziish and PW-:% complained pain. PW--1 f11I'€h€r
-sfiéiyg 'iha'E. théf langa of PW-3 11:21:} ':)e(:0mt: Wfiti 3.r1.d she: renmvtzd the .$€;2I11€. PW«i3 was zrxmclzz ta wear othtar (.~}.::)i'}1<:s. T1516 iz1<.';'idc:nt. iook plavzre an {}€3.O2.12(}{}{} a1'01::1(§ 8 13.111. T116 <::<3.::;:1pI;-.3,in :4 is 10dg€:d on the next CRLA ii26;"20{35 Jix {flaky at 9 8.131. PW4 says thai aI'0'u.:1d 18 pm. 0:1'A. (jé.{3i?¥ azmfi. of her lxuskzanzi had died 311:1 s}1e:'hé%:i'*ig> i~:€_th¢3-.j7111§:?jI*ai.j' Th€'1'€f31*e, Yhfifg' <:<:3u1d "not i1n.mfi:::i.ia 1t:1y :21 ight to give {he coznpizaint. T°hlIVé2'~.;€y%{}')}T€1iI}Af.'§. the' "'1ud;ging FIR, u h ;
G6. The medicai eviderxcc} that there Wcra no iEij311'.i€?S on. PW43. I"f}:':Il}_€}'l xféasV'i13~$2:'.ct'~¢'§i1d vagiria was admittillg only Kittie: finger'. it__.i's }??W~._'}_ in th,€;vVcfrQss--£:xaminati0n that iaerseif anti _. V0:;é"v.VS}.:..{;i§j§a3;1r:--3:¢, were quarreiing with the .:--}(,'(2"L':E$(":{i i.0 par_'>'; \'{'ifli §1fi'S '1R.1:1{4}:'v..C'i}.}.'EI.VE1ti0I1. 0?. PW»3 in €::?§)$:::~@X:3;i3:iinE3$.§e§§1 states that the glass V§?h€I"t"3 she was ,.r:%1pc:{§ '§Eé??:.§§ a 1'€m.g.E2 :éi--1zff:5_1_g';§:vxx?it}i: lot of bricks anti storms. Them are :11; c:s<;i:s'::'*:1;z~;:}..Vi1;j1:u:fié'3__011 PW43. PW--3 states that she scrtiameii when that aitgfusefiiv idézk to the piace of incidarzt. There are 1111;111:361" of ' §" Fa__o5;§3<:ts 1.16mi. and 2-imiind, Tht: Spot. azahayar aisn shows that thzire .;:u'1.1:_:2§"Ser (gf I'¢3Si(}(iI'1*£i€i} h{)'i1SfL'§§ near and ar«:>u:1d Wfihin the vicinity "of l}}.§f }:::1.:22::'*«:i rat." '§§::(?:i{i€:a'a'.. it i'.3<:cz:>m=::s; '§I)I'('t}Z)OSif,I"{)t1S to believe: that » .§i,Es;;42i'i::: the ss(:r€:2':m cf PW~i3, £1157 r1c*.ig_'t1hom's mi)! I.1<:)tic:ing Eha ixicident zmai £':m;;1i;ug to her rc':5s<:u.r:. 'Fina tzriamity héttweexx Pwwl aanti ms a(:<:'u$€:{.§ is aiirrziizteci. The £f'§;T"(?iiI118L'iI1C€i izlieite-:%=;.i in tha é:V:i;€£s:.1<:~:3 033/ /' :::R:,.;a :' 1.125 ;:3<)<3:'§ iliciuding ihfif metiical opizzioxl is inctoxiisistfint with ?.i'1'{f"{'hv'3X3'I;§" bf' statasrd "by the pre:sst:<:'ut};::>x1. In vitéw cf t,hé:'A'éi£.mbtfi;i ::jirét~:u'3Sta1:jcéL',v..théj« trial {f.i<:2u.1"t has €§1{3q'tlit'£€(1 E1716: accused. »1"*6.'IV€32{:"t7:1:?. 'Tbeéizifise _th.s::"
(hurt is ezxtitleé ta take a differenf ()_ff5iI§i0I1 ,t__1ot.fg1:j1_2Sfifiab1é: ground is reverse the order of the igrfial (1jcA)1;12/'ViAl"v f11.,Lt11a{:'Vi€§Y,V_t:he appeafik is (ii$1".{.2.iSS€d.
Sd/3 JUDGE Sd/3 JUDGE Ki';