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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Andhra Pradesh - Subsection

Section 80(1) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(1)Every elector who has been permitted to vote under Rule 79 shall maintain secrecy of voting within the polling station and for that purpose observe the voting procedure hereinafter laid down.