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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(s) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(s)when no special staff for the purpose has been appointed, verify the food stocks in Government godown's in their circle, by making a percentage check of bags of each kind of grain, and inspect fair price shops;