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[Cites 0, Cited by 0] [Section 2(27)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(27)(c) in Code on Social Security, 2020

(c)in relation to any other establishment, the person who, or the authority which has ultimate control over the affairs of the establishment and where the said affairs are entrusted to a manager or managing director, such manager or managing director;