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Delhi High Court - Orders

For Filing Certified Copies Of ... vs Maharana Pratap Education Centre on 23 January, 2026

                  $~46, 47 & 53
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         O.M.P. (COMM) 5/2025 & I.A. 91/2025 (Seeking exemption
                            for filing certified copies of documents)

                            G.S DEVELOPERS AND CONTRACTORS PVT. LTD
                                                                                            .....Petitioner
                                                          Through:            Mr. Mohit Chaudhary, Mr.
                                                                              Kunal Sachdeva and Ms.
                                                                              Katyayani         Vajpayee,
                                                                              Advocates.
                                                          versus

                            MAHARANA PRATAP EDUCATION CENTRE
                                                              .....Respondent
                                       Through: Mr. Nikhilesh Krishnan, Mr.
                                                Karna Mehra, Mr. Siddharth
                                                Singh and Ms. Swati Surbhi,
                                                Advocate.
                  47
                  +         O.M.P. (COMM) 90/2025, I.A. 4780/2025 (Stay), I.A.
                            4781/2025 (Ex.) & I.A. 4782/2025 (Delay of 8 days in Re-filing
                            the petition)

                            MAHARANA PRATAP EDUCATION CENTER
                                                                                              .....Petitioner
                                                          Through:            Mr. Nikhilesh Krishnan, Mr.
                                                                              Karna Mehra, Mr. Siddharth
                                                                              Singh and Ms. Swati Surbhi,
                                                                              Advocate.
                                                          versus

                            G S DEVELOPERS AND CONTRACTORS PVT LTD
                                                               .....Respondent
                                         Through: Mr. Mohit Chaudhary, Mr.
                                                  Kunal Sachdeva and Ms.
                                                  Katyayani          Vajpayee,
                                                  Advocates.
                  53
                  +         OMP (ENF.) (COMM.) 4/2025 & EX.APPL.(OS) 794/2025



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/01/2026 at 20:37:30
                             (U/S 47 of the Code of Civil Procedure of behalf of the
                            Judgment Debtor)

                            G.S DEVELOPERS AND CONTRACTORS PVT. LTD
                                                                                         .....Decree Holder
                                                          Through:            Mr. Mohit Chaudhary, Mr.
                                                                              Kunal Sachdeva and Ms.
                                                                              Katyayani           Vajpayee,
                                                                              Advocates.
                                                          versus

                            MAHARANA PRATAP EDUCATION CENTRE
                                                              .....Judgement Debtor
                                         Through: Mr. Nikhilesh Krishnan, Mr.
                                                    Karna Mehra, Mr. Siddharth
                                                    Singh and Ms. Swati Surbhi,
                                                    Advocate.
                            CORAM:
                            HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                            SHANKAR
                                         ORDER

% 23.01.2026

1. List this matter on 28.04.2026.

2. A photocopy of the Order passed today be kept in the connected matters.

HARISH VAIDYANATHAN SHANKAR, J.

JANUARY 23, 2026/nd/kr/dj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/01/2026 at 20:37:30